Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(2)(iv) in The Gujarat Scheduled Castes Development Corporation Act, 1985

(iv)to give grants and subsidies and to guarantee loans taken by the members of Scheduled Castes Organisations;