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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(v) in The Punjab State Warehousing Corporation Regulations, 1976

(v)Chairman of the General Meeting. - The Chairman or in his absence, a director (other than the managing director) chosen by the members present and entitled to vote at the meeting, shall be the Chairman at such a general meeting.