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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(g) in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

(g)"Detailed Procedure" means the procedure for implementation and administration of PSDF in accordance with these regulations as notified by the Nodal Agency with the approval of the Monitoring Committee;