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State of Punjab - Section

Section 174 in Punjab Jail Manual, 1996

174.

The establishment of the jail department is divided into four categories :I. The Punjab Prisons Service (Class-I)II. The Punjab Prison Service (Class-11)III. The Punjab Jail Department State Service (Class-Ill - Executive)IV. The Punjab Jail Department Clerical and Technical Service (State Service Class-Ill)'Rules concerning these services are contained in Appendix of this manual.