Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 92 in Kerala Police Act, 2011 92. Police officers not to engage in other employment.- No Police officer, other than a Special Police Officer, shall engage in any other trade or employment other than his duties under this Act.
