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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2) in The Juvenile Justice (Care and Protection of Children) Act, 2000

(2)In every police station at least one officer with aptitude and appropriate training and orientation may be designated as the juvenile or the child welfare officer who will handle the juvenile or the child in co-ordination with the police.