Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B(1)] [Section 19B] [Entire Act] State of Uttar Pradesh - Subsection Section 19B(1)(b) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (b)such other amounts as may from time to time be directed by the Board to be credited to this fund.