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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(iii) in Petty Offence (Trial by Special Judicial Magistrates) Rules, 1997

(iii)High Court shall appoint such persons as Special Judicial Magistrates who have been selected by the High Court from the panel forwarded by the District and Sessions Judge.