Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1) in The Rajasthan Reserved Forest (Exercise of Concessions) Rules, 1960

(1)These Rules shall be called the Rajasthan Reserved Forest (Exercise of Concessions) Rules, 1960 and shall come into force upon their publication in the Rajasthan Gazette.