Section 2 in The Orissa (Scheduled Areas) Debt Relief Rules, 1970
2. Definitions.
- In these rules unless the context otherwise requires-(a)"Regulation"" means the Orissa (Scheduled Areas) Debt Relief Regulation, 1967;(b)"Form" means a form set out in the appendix to these rules;(c)"Schedule" means a Schedule appended to these rules;(d)"Section" means a section of the Regulation;(e)all other words and expressions used in these rules but not defined herein shall have the same meaning as are respectively assigned to them in the Regulation.
