Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 48] [Entire Act] State of Maharashtra - Subsection Section 48(3) in The Maharashtra Stamp Act, 1958 (3)in any other case, within [six months] from the date of purchase of stamp.]
