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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(3) in The Orissa Maintenance of Parents and Senior Citizens Rules, 2009

(3)The provisions of Order V of the Civil Procedure Code shall apply mutatis mutandis for the purposes of service of notice issued under sub-rule (1).Chapter- IV Scheme for Management of old age homes established under section 19 of the Act.