Gujarat High Court
Manager, Ipcl (Old Name), Now Reliance ... vs Prabhudas Punjabhai Parmar on 1 February, 2021
Author: Nirzar S. Desai
Bench: Nirzar S. Desai
C/SCA/52/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 52 of 2021
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MANAGER, IPCL (OLD NAME), NOW RELIANCE INDUSTRIES LTD.
Versus
PRABHUDAS PUNJABHAI PARMAR
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Appearance:
NANAVATI ASSOCIATES(1375) for the Petitioner(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 01/02/2021
ORAL ORDER
Endorsement in the board shows that notice is served, however none appears for the respondents. In the interest of justice, the matter is adjourned to 17th March, 2021.
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