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State of Bihar - Section

Section 283 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

283. Financial assistance for marriage.

- The building workers having continuous membership for 3 years shall be eligible to get financial assistance of Rs. 2,000/- for the marriage of their children. A female member of this fund is also eligible for this assistance for her own marriage.This assistance shall be sanctioned for the marriage of two children of beneficiary. An application in Form XLVI shall be submitted alongwith such other documents as may be specified by the Board.