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[Cites 0, Cited by 0] [Section 8B(3)] [Section 8B] [Entire Act]

State of Assam - Subsection

Section 8B(3)(c) in Assam Town and Country Planning Act, 1959

(c)holds any office of profit under the Authority except those mentioned in clause (a),(b),(c) and (d) of sub-section (1);