Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

NCT Delhi - Subsection

Section 117(c) in The Delhi School Education Rules, 1973

(c)replacement of a teacher, who was not qualified at the date of his appointment, by a qualified one;