Jammu & Kashmir High Court - Srinagar Bench
Abdul Hamid Khan vs Chairman Baramulla Central Coop. And ... on 9 October, 2019
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Regular
Sr. No. 76
IN THE HIGH COURT OF JAMMU AND KASHMIR AT
SRINAGAR
SWP No. 980/2017
Abdul Hamid Khan
....Petitioner(s)
Through:- Petitioner in person
V/s
Chairman Baramulla Central Coop. and Ors.
....Respondents(s)
Through:- Mr. T. M. Shamsi, ASGI
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge
ORDER
None present for petitioner. Await his appearance.
List on 05.02.2020.
(Ali Mohammad Magrey) Judge Srinagar 09.10.2019 Mohammad Yasin Dar MOHAMMAD YASIN DAR 2019.10.09 22:41 I attest to the accuracy and integrity of this document