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Jammu & Kashmir High Court - Srinagar Bench

Abdul Hamid Khan vs Chairman Baramulla Central Coop. And ... on 9 October, 2019

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

        Regular
       Sr. No. 76

                         IN THE HIGH COURT OF JAMMU AND KASHMIR AT
                                          SRINAGAR

                                                                  SWP No. 980/2017
           Abdul Hamid Khan
                                                                              ....Petitioner(s)

                                              Through:-    Petitioner in person

                                              V/s

           Chairman Baramulla Central Coop. and Ors.
                                                                           ....Respondents(s)

                                              Through:-    Mr. T. M. Shamsi, ASGI

           CORAM:
                     Hon'ble Mr Justice Ali Mohammad Magrey, Judge

                                              ORDER

None present for petitioner. Await his appearance.

List on 05.02.2020.

(Ali Mohammad Magrey) Judge Srinagar 09.10.2019 Mohammad Yasin Dar MOHAMMAD YASIN DAR 2019.10.09 22:41 I attest to the accuracy and integrity of this document