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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Maharashtra - Subsection

Section 61(3)(c) in The Maharashtra Agricultural Income Tax Act, 1962

(c)of any such particulars when such disclosure is occasioned by the lawful employment under this Act of any process for the service of any notice or the recovery of any demand; or