Section 8 in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974
8. Consultation with the Commission.
(1)The list prepared under Sub-rule (1) of Rule 7 shall be referred to the Commission by the Home Department, together with a statement in the proforma prescribed in Appendix I. The confidential records of each Personal Assistant included in the said list together with confidential records of all Personal Assistants, who,are senior to the Personal Assistants included in the list shall be referred to the Commission.(2)The Commission shall consider the list along with the documents and confidential records received from the Home Department under Sub-rule (1) and may concur in the list unless it considers any change necessary:Provided that the Commission may call for such other information, or documents as in the opinion of the Commission, may be relevant for the purpose of consideration of the list prepared under Sub-rule (1) of Rule 7.
