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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(v) in Drugs (Prices Control) Order, 2013

(v)[ "non-scheduled formulation" means a formulation, which is not included in Schedule - 1.] [Substituted vide GSR 686(E), w.e.f. 09-03-2015]