Rajasthan High Court - Jodhpur
Mohan Lal Limba vs Kuldeep Ranka And Anr on 11 March, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 102/2018
Mohan Lal Limba
----Petitioner
Versus
Kuldeep Ranka And Anr.
----Respondent
For Petitioner(s) : Mr. Devendra Soni.
For Respondent(s) : Mr. Rudhaksh Singh Rajpurohit for
Dr. Harish Purohit.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 11/03/2019 Dr. Harish Purohit, learned counsel appears for the respondents pursuant to the order dated 27.02.2019 reviving the contempt petition and prays for time to file reply/comply with the directions issued by this Court. Time prayed for is allowed.
List the petition on 09.04.2019 after reflecting the name of Dr. Harish Purohit as counsel appearing for the respondents in the cause list.
(ARUN BHANSALI),J 67-PKS/-
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