Section 025(11) in The Maharashtra Shops and Establishments Act, 1948
(11)In case of violation of any of the above terms andconditions the exemption shall stand cancelled automatically.]|-| 558. [ [Entry No. 558 added by G.N.I.E. & L.D. No. BSE. 08/2006/CR-8028/Lab-9 dated 13th August 2009.]| M/s. Inorbit Malls India Pvt. Ltd., Mindspace, Link Road,Malad (W), Mumbai-400 064.| Section 11 and 18 subject to thefollowing conditions:–