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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Meghalaya - Subsection

Section 36(1)(h) in The Meghalaya Police Act, 2010

(h)Two non-political persons of proven reputation for integrity and competence, (hereinafter referred to as “Independent Members”) from the fields of academia, law, public administration, media or NGOs.