Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 490 in Bihar Education Code, 1961 490. Travelling allowance. - Non-official members of the Board are entitled to travelling allowance at second class rates for their journeys to attend meetings.(Government Resolution no. 436-E. ft, dated the 4th August 1922.)
