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[Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(4)(d) in Rajasthan Factories Rules, 1951

(d)a suitable stop valve or valves by which the pressure vessel may be isolated from other pressure vessels or plant or source of supply of pressure. Such a stop valve or valves shall be located as close to the pressure vessel as possible and shall be easily accessible; and