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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(vii) in Environment (Protection) Rules, 1986

(vii)The noise standards within the overall boundary of airports shall be applicable as Industrial Areas i.e. day time 75 dB (A) Leq and night time 70 db (A) Leq as per the Noise (Regulation and Control) Rules 2000 and shall be measured at different points of airport boundary and then averaged.