Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] NCT Delhi - Subsection Section 45(4) in The Delhi Metro Airport Express Line, General Rules, 2010 (4)If the fire is in the station, the Traffic Controller shall be informed so that he can instruct train operators not to stop the train at the station.
