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[Cites 0, Cited by 0] [Section 238] [Entire Act]

State of Punjab - Subsection

Section 238(1) in Punjab Jail Manual, 1996

(1)Good conduct stripes not exceeding three in all and two on any one occasion may be given to a warder by the Superintendent of a Headquarters Jail for good service within the course of his duties such as -
(a)Special excellence in drill.
(b)Specially good work in garden, factory or elsewhere.
(c)Rendering prompt first aid in case of accidents.
(d)Exemplary service over a long period.
(e)Furnishing valuable information.