Section 27 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014
27. Environmental and other Clearances.
- 1. The Generating Plant shall abide by the emission standards, as the case may be, set by the Union/State Government and for that purpose it shall obtain all the required environmental and pollution clearances from the Central/State pollution control authorities and submit copies of Clearance Certificates to the Commission.
