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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)[ as Government representative, be responsible to give effect to the decisions or resolutions of the Council : [Substituted by Maharashtra Act No. 25 of 2018, dated 31.3.2018.]