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Delhi High Court - Orders

Bristol-Myers Squibb Holdings Ireland ... vs Cipla Limited on 4 October, 2021

Author: Jayant Nath

Bench: Jayant Nath

                          $~OS-19
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     CS(COMM) 688/2019 and IA No. 17696/2019

                                BRISTOL-MYERS SQUIBB HOLDINGS IRELAND UNLIMITED
                                COMPANY & ORS.                             ..... Plaintiffs
                                              Through     Mr Pravin Anand, Ms Tusha
                                              Malhotra, Ms Prachi Agarwal, Ms Ridhie Bajaj
                                              and Ms Richa Bhargav, Advs.
                                              versus
                                CIPLA LIMITED                              ..... Defendant
                                              Through     Ms.Vrinda Pathak and Mr. Vikram
                                              Singh Dalal, Advs.

                                CORAM:
                                HON'BLE MR. JUSTICE JAYANT NATH
                                             ORDER

% 04.10.2021 Learned counsel for the defendant states that the Registry has not numbered the counter-claim.

List before the Joint Registrar on 09.11.2021 for further proceedings. In the meantime, the defendant may take steps to have the counter- claim place on record.

JAYANT NATH, J OCTOBER 4, 2021 rb Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:07.10.2021 12:10:07