Delhi High Court - Orders
Bristol-Myers Squibb Holdings Ireland ... vs Cipla Limited on 4 October, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 688/2019 and IA No. 17696/2019
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND UNLIMITED
COMPANY & ORS. ..... Plaintiffs
Through Mr Pravin Anand, Ms Tusha
Malhotra, Ms Prachi Agarwal, Ms Ridhie Bajaj
and Ms Richa Bhargav, Advs.
versus
CIPLA LIMITED ..... Defendant
Through Ms.Vrinda Pathak and Mr. Vikram
Singh Dalal, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 04.10.2021 Learned counsel for the defendant states that the Registry has not numbered the counter-claim.
List before the Joint Registrar on 09.11.2021 for further proceedings. In the meantime, the defendant may take steps to have the counter- claim place on record.
JAYANT NATH, J OCTOBER 4, 2021 rb Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:07.10.2021 12:10:07