Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 297 in The General Rules (Civil), 1986 297. Scale of process fees and poundage. - The fees exhibited in the following table shall be charged for serving and executing the several processes against which they are respectively ranged:-Table of fees
