Supreme Court - Daily Orders
Gopal Ji vs State Of Up on 14 August, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.3(Revised) COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 13-18, 19-24, 79-84, 85-108, 133-138, 139-144, 145,
167-172 & 192-197 in Petition(s) for Special Leave to Appeal (C)
No(s). 19554-19559/2013
(Arising out of impugned final judgment and order dated 30/01/2013
in CMWP No. 28269/2009,19/02/2013 in CA No. 50161/2013,19/02/2013
in CMWP No. 28269/2009,30/01/2013 in CMIA No. 296802/2009,
30/01/2013 in CMIA No. 236726/2010,30/01/2013 in CMIA No.
368286/2012,30/01/2013 in CMIA No. 296771/2009,30/01/2013 in CMWP
No. 28269/2009 passed by the High Court of Judicature at Allahabad)
GOPAL JI & ORS Petitioner(s)
VERSUS
STATE OF UP & ORS Respondent(s)
(With appln(s) for impleadment and with office report)
With I.A.No. 185-190 in SLP(c) No. 19554-19559/2013
(Application for impleadment as petitioner)
Date : 14/08/2015 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. Aftab Ali Khan,AOR
Mr. M. Z. Chaudhary, Adv.
Mohd. Zahid Hyussain, Adv.
Mohd. Naved Mian, Adv.
Mr. Gaurav Singh, Adv.
Mr. R.K. Gupta, Adv.
Mr. S.K. Gupta, Adv.
Mr. M.K. Singh, Adv.
Mr. B.P Gupta, Adv.
Mr. Shekhar Kumar,AOR
Signature Not Verified
Mr. Vivek Gupta,AOR
Digitally signed by
ASHWANI KUMAR
Date: 2015.08.20
18:36:17 IST
Reason: Mr. S.K. Chaturvedi, Adv.
1
For Respondent(s)
Dr. Kailash Chand,AOR
Mr. Debasis Misra,AOR
Mr. Dushyant Parashar,AOR
Mr. Chaturvedi, Adv.
Ms. Chandani Prasad, Adv.
Mr. Himinder Lal,AOR
Mr. Sanjay Kumar Pathak, Adv.
Mr. Helaluddin Choudhary, Adv.
Mr. Jagdev Singh Manhas,AOR
Mr. Merusagar Samantaray,AOR
Mr. Mohan Lal Sharma,AOR
Mr. Mohan Pandey,AOR
Mr. Mohd. Irshad Hanif,AOR
Mr. Aasd Ali Khan, Adv.
Mr. Mohd. Tahir Siddiqui,AOR
Mr. M. R. Shamshad,AOR
Mr. Rajat Singh, Adv.
Mr. Shashank Singh, Adv.
Mr. Naresh Kumar,AOR
Mr. Dipesh Choudhary, Adv.
Mr. N. Ganpathy,AOR
Mr. Praveen Agrawal,AOR
Mr. Purushottam Sharma Tripathi,AOR
Mr. Ravi Chandra Prakash, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Shantanu Jugtawat, Av.
Mr. L. Nidhi Ram Sharma, Adv.
Mr. Ravi Chandra Prakash, AOR
Mr. Mukesh Kumar Singh, AOR
Mr. Shantanu J., AOR
2
Mr. L. N. Ram Sharma, AOR
Mr. Rajiv Ranjan Dwivedi,AOR
Mr. R. K. Khanna,AOR
Mr. R. V. Kameshwaran,AOR
Mr. Sanjai Kumar Pathak,AOR
Mr. Shrish Kumar Misra,AOR
Mr. Piyush Dwivedi, Adv.
Mr. Pradeep Kumar Mathur, Adv.
Ms. Laxmi Arvind,AOR
Mr. R.K. Pandey, Adv.
Mr. Atul Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Applications for impleadment are allowed.
(Ashwani Thakur) (Indu Bala Kapur)
COURT MASTER COURT MASTER
3
ITEM NO.3 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 13-18, 19-24, 79-84, 85-108, 133-138, 139-144, 145, 167-172 & 192-197 in Petition(s) for Special Leave to Appeal (C) No(s). 19554-19559/2013 (Arising out of impugned final judgment and order dated 30/01/2013 in CMWP No. 28269/2009,19/02/2013 in CA No. 50161/2013,19/02/2013 in CMWP No. 28269/2009,30/01/2013 in CMIA No. 296802/2009, 30/01/2013 in CMIA No. 236726/2010,30/01/2013 in CMIA No. 368286/2012,30/01/2013 in CMIA No. 296771/2009,30/01/2013 in CMWP No. 28269/2009 passed by the High Court of Judicature at Allahabad) GOPAL JI & ORS Petitioner(s) VERSUS STATE OF UP & ORS Respondent(s) (With appln(s) for impleadment and with office report) Date : 14/08/2015 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE For Petitioner(s) Mr. Aftab Ali Khan,AOR Mr. M. Z. Chaudhary, Adv. Mohd. Zahid Hyussain, Adv. Mohd. Naved Mian, Adv. Mr. Gaurav Singh, Adv. Mr. R.K. Gupta, Adv.
Mr. S.K. Gupta, Adv.
Mr. M.K. Singh, Adv.
Mr. B.P Gupta, Adv.
Mr. Shekhar Kumar,AOR Mr. Vivek Gupta,AOR Mr. S.K. Chaturvedi, Adv. For Respondent(s) Dr. Kailash Chand,AOR 4 Mr. Debasis Misra,AOR Mr. Dushyant Parashar,AOR Mr. Chaturvedi, Adv. Ms. Chandani Prasad, Adv. Mr. Himinder Lal,AOR Mr. Sanjay Kumar Pathak, Adv. Mr. Helaluddin Choudhary, Adv. Mr. Jagdev Singh Manhas,AOR Mr. Merusagar Samantaray,AOR Mr. Mohan Lal Sharma,AOR Mr. Mohan Pandey,AOR Mr. Mohd. Irshad Hanif,AOR Mr. Aasd Ali Khan, Adv. Mr. Mohd. Tahir Siddiqui,AOR Mr. M. R. Shamshad,AOR Mr. Rajat Singh, Adv. Mr. Shashank Singh, Adv. Mr. Naresh Kumar,AOR Mr. Dipesh Choudhary, Adv. Mr. N. Ganpathy,AOR Mr. Praveen Agrawal,AOR Mr. Purushottam Sharma Tripathi,AOR Mr. Ravi Chandra Prakash, Adv. Mr. Mukesh Kumar Singh, Adv. Mr. Shantanu Jugtawat, Av. Mr. L. Nidhi Ram Sharma, Adv. Mr. Ravi Chandra Prakash, AOR Mr. Mukesh Kumar Singh, AOR Mr. Shantanu J., AOR Mr. L. N. Ram Sharma, AOR 5 Mr. Rajiv Ranjan Dwivedi,AOR Mr. R. K. Khanna,AOR Mr. R. V. Kameshwaran,AOR Mr. Sanjai Kumar Pathak,AOR Mr. Shrish Kumar Misra,AOR Mr. Piyush Dwivedi, Adv. Mr. Pradeep Kumar Mathur, Adv. Ms. Laxmi Arvind,AOR Mr. R.K. Pandey, Adv. Mr. Atul Sharma, Adv. UPON hearing the counsel the Court made the following O R D E R Applications for impleadment are allowed. (Ashwani Thakur) (Indu Bala Kapur) COURT MASTER COURT MASTER 6