Section 10(2)(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(b)nominated members

(viii)the representative referred to in clause (r) of sub-section (2) of section 3;

(ix)two progressive farmers to be nominated by the State Government;

(x)two eminent scientists with a background of agricultural research or education to be nominated by the Chancellor;

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