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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(1) in The Tamil Nadu Electricity Supply Code, 2004

(1)The Commission may appoint a Code Review Panel (hereafter in this Chapter referred to as "Panel") consisting of -
(a)A Chairperson at the level of Director of the Distribution Licensee.
(b)A Member Secretary, who shall be the Chief Engineer/Commercial of the Distribution Licensee.
(c)One Member from the SLDC who is not below the rank of Chief Engineer.
(d)Three representatives from the Distribution Licensee who are not below the rank of Chief Engineer and one representative from the Distribution Licensee who is not below the rank of Chief Financial Controller.
(e)One representative from LT domestic consumer sector, one from LT commercial sector, one from LT industry sector and one from LT agricultural consumer sector.
(f)One member representing the EHT / HT consumers.
(g)One member representing open access consumers.