Section 7 in Rajasthan Armed Constabulary Act, 1950
7. Less heinous Offences.
- An officer of the Rajasthan Armed Constabulary who(a)strikes or assaults any sentry; or(b)being under arrest or in confinement, escapes front arrest or confinement; or(c)is grossly insubordinate or insolent to his Superior Officer in the execution of his office; or(d)strikes of maliciously ill-treats any officer of the Rajasthan Armed Constabulary subordinate to him in rank or position; or(e)Malingers, or feigns, or produces disease or infirmity in himklf or intentionally delays, his curt, or aggravates his disease or infirmity; or(f)being a sentry, sleeps while upon his post; or(g)quits his post guard, piquet party or patrol without being regularly relieved Or without leave.shall on conviction, be punished with imprisonment for a term which may extend to seven years or with fine or with both.
