Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 31(2)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2)(b) in The Karnataka Souharda Sahakari Act, 1997

(b)sign documents, enter into agreements and contracts and institute and defend suits and other legal proceedings on behalf of the Co-operative;