Madhya Pradesh High Court
M/S Omr India Outsources Pvt Ltd vs Shri Pravesh Gupta on 24 August, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MP No. 3712 of 2022
(M/S OMR INDIA OUTSOURCES PVT LTD Vs SHRI PRAVESH GUPTA AND OTHERS)
Dated : 24-08-2022
Shri Raju Sharma - Advocate for the petitioner.
Issue notice to the respondents on payment of process fee within a
period of seven working days by ordinary as well as RAD mode. Notice be made returnable within a period of four weeks.
Meanwhile, effect and operation of impugned order dated 16/06/2022 shall remain stayed till next date of hearing. It is made clear that the further extension of stay order will be subject to merits of the case.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Shubhankar Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 24-08-2022 05:40:14 PM