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[Cites 0, Cited by 0] [Section 36P] [Entire Act]

State of West Bengal - Subsection

Section 36P(3) in New Town, Kolkata Development Authority Act, 2007

(3)The payment of such property tax and interest up to the current quarter, if any, shall be made, and such return shall be furnished, within sixty days of the date of final publication of the scheme under section 36H.