Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 50] [Entire Act] State of Punjab - Subsection Section 50(1) in Indian Stamp Act, 1899 (1)in the cases mentioned in clause (d) (5), within two months of the date of the instrument;
