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NCT Delhi - Section

Section 5 in Indraprastha Institute of Information Technology Delhi Act, 2007

5. Objects of the Institute.

- The objects of the Institute shall be-
(a)To establish and incorporate a non-affiliating teaching institute for imparting IT education in Delhi.
(b)To facilitate and promote studies, research and consultancy work in Information Technology and its application domains.
(c)To achieve excellence in IT and matters connected therewith or incidental thereto
(d)To create a paradigm shift in the way IT can be used for improving the delivery of services in selected domains.
(e)To be a change-agent that shall contribute to enable industry to develop state of the art products and services.
(f)To be industry relevant at all times and to create an impact on the follow academic community in India and abroad.
(g)To be an open institution to attract best minds of the world and to be completely globally integrated.