Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Rajasthan - Subsection Section 48(1) in The Rajasthan Sales Tax Rules, 1995 (1)Every summons or notice issued-(a)for the production of a document; or(b)for the appearance of any person; or(c)for assessment to be made under any section of the Act;shall be in form ST 12.
