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State of Telangana - Section

Section 37 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

37. Estate Officer.

- The Estate Officer shall be responsible for execution of civil works and maintenance of the Buildings, all civic amenities, roads fencing, play grounds, parks and lands of the University other than the land comprising the horticultural and other farms and such other functions as may be prescribed.