Karnataka High Court
Smt Shobha W/O Arun Kumar Pandav vs Mahila Samakhya Karnataka on 22 September, 2010
Bench: N.Kumar, Subhash B Adi
IN THE HIGH COURT OF KARNATAKA CIRCUIT BENCH AT GULBARGA DATED THIS THE 228 DAY OF SEPTEMBER: 210 ; PRESENT THE HON BLE MR.JUSTIC a MN. AU M AR. AND THE HON BLE MRJUS! NCE SU BHASH B ADL BETWEEN i. SMT SHOBHAY w/O ARUN KU! MART p ANDAY yo. AGE:36 ; : occ. SAI LAYOGINT: 7 R/O NO. 2-G04/1 NEAR STB? CROSS: JAGATH « GULB ARGA 2 ec HRISTA *KLIMARI _ D/O'ARVIN_ KARNAKAR. AGES2Z _ OCS, SAHAYOGINI . R/O CHRISTIAN COLONY CHITGUPPA.TQ. HUMNABAD Dist. BIDAR er KAMALABAI wW/O REVAPPA HELKERE f AGE 44 OCC. SAHAYOGINI, R/O UKAM JABAGI SILTER BED, SRS bal POST ASHTAGAR TQ. & DIST. GULBARGA 4, MRS. SHAIVAR BEGUM W/O ABDSULL SURKUR AGES? OCC. SAHAYOGINI R/O HNO. 7- 995 MOMINPURA, NEAR MIJAGUEI, GULBARGA 5. SEETA D KORES CHITTAMPALL! W/O VINOD KUMAR i AGT SGC . OCC. SAFAYOGINI . R/O LATE GUNDAPPA BAL AD SANJEEV NAGAR, ; NEHRU GUNG GULBARGA &. RENURA | =. W/O VINAY KU MAR AGE:4O _ OCC, SAHAYGGINI © R/O NEAR LAXMI NARAYAN TEMPLE). ~ RAVIVAR PETH -- DHARWAD . 7. "LAXMI "W/O SHARN: APPA GATKWAD AGE 44 OCC. SAHAYOGIN R/O POS! GU TQ. ALAND. DIST, GULBARGA 8 FEHPPAMMA > W/O. SHARNAPPA ACEO Oo CO. SAHAYOGINI R/O YENGUNDA, "TQ. ALAND JIST. GULBARGA cao" 9. KALAVATHL W/O ZAREPPA AGE: Oce., AQ SAHAYOGINI TQ. ALAND DIST. 1. GULBARGA KALLAMMA W/O SHARNAPPA NILANGE AGE: Occ. MAUOT SAHAYOGINI R/O YENGUNDA TQ. ALAND, DIST, as GULBARGA ESTHER W/O RAJKUMAR AGE:4S Oe. SAHAYOG INI R/O HNO, 4-9-6954 spies" CHOUL] ROADS NAUBAD. TQ, ALAND © DIST. Gi BAR GA " (By Sri P VILASKUMAR, ADVOCATE) AND - VIAHIL A SAMAKHYA KARNATAKA ONO. 6 331, 0900D MAIN, 4TH BLOCK. ~~. JANAN, AGAR, BANGALORE PEP, BY ITS STATE PROGRAMME . DIREC rR bo pis. SPOGRAMME CO- ORDINATOR My AIT A SAMAKHYA KARNATAKA A NO.O4, KIIB COLONY, MSK MILLS ROAD, SHANTI NAGAR, GULBARGA "DIST, PROGRAMME CO-ORDINATOR MAHILA SAMAKHYA KARNATAKA NEAR GANESH TEMPLE NIJALINGAPPA COLONY RAICHUR, DIST, RAICHUR . PETITIONERS DIST. PROGRAMME CO-ORDINATOR MAHILA SAMAKHYA KARNATAKA HOUSE NO. 8-6146 OND FLOOR, BISHAN MANSION NEAR POLYTECHNIC COLLEGE SC UDGIR ROAD, BIDAR _. RESPONDENTS
foe REVIEW PETYNON FILED U/S-1TT4 OF CPC PRAYING FOR REVIEW OF THE ORDER/ JU DGMENT AND "DECREE - DATED:
94.10.2008 PASSED IN WA NO.999 /2007 (TER) ON THE & ILE-OF THE HIGH COURT OF KARNATAKA. CIRCUIT. BENCH OAT.
GULBARGA.
This RP coming on for. admission this day, N.KUMAR J., made the followings - _ ORDER | A memo. ist filed. . on 'pehalf of the petitioners, requesting the corel to disiniss this review petition as withdrawn. | Memo filed is taker on record. The review petition is ~. dismissed-as withdrawn.
ep ne ' rer, me z a Ea g BE mee OE Jad LAST a