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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in West Bengal Scheduled Castes Advisory Council Act, 2017

(2)In the discharge of its functions under sub-section (1), the Council shall have power to call for any information with respect to any matter specified in that sub-section from the State Government, local or any other authority.