Smt Saliamma @ Sarojamma vs State Of Karnataka on 13 November, 2008

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Karnataka High Court

Smt Saliamma @ Sarojamma vs State Of Karnataka on 13 November, 2008

Bench: Ashok B.Hinchigeri

SN THE: HIGH GGURT 0}? KARNAT._AK.A AT BANGA;I.=Q4RVf§   " 

DATED THIS THE 13TH my 0? NOVEMBER",  V'  "  '

BEFORE

THE H(JN'BLE MR... JI,IS'I'§CE AsHc31Li_V1§;--}:1NC:4:;§t}E.R: " 

C:RiM!NAL PETETION NQ4441 cmgoag   

E3E'E"J.'EEN:  _  ._ '

3 sun SALIAMMA @ SARMAMMA

wgo SR1 DORAESWAMY  = - =
AGED ABOUT' 50 VEARS V .
gem}? 190.4193 am 1'«§--AIN   M 
B..€(}'?FAPPANPA_L'.'.%.._  % _'
iisrnwzaﬁac.-Akj  3' V. .
BANGALORE" ; >3, ~:-

2 SMT,.3AYAKOi'_.1I V -.   '-
W10 SRI'~RAt_!EN1")RAN['._  "
AGED Asom' :28 YE:'«'J€S. .~ V ' .
Rfiﬁ' No.41S;"NERR Y.EL;.,A:»::2'v:A 'TEMPLE
am Mam: RQAD,"~IN{)IRANAGAR

 V. V BA1'é_¥'{§'A LVQREVV --  «

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'  I;§N§¥A.N$€A?¥ 
A:::1:'i;z> ABCEVE". 33. YEARS
§€fI2.'_"_i"' No.4 :5," 'NEAR YELLAMMP; TEMPLE
. cam MAIN-..'ROA'D
VV  _ ._1N:>3I<eANA'c3AR
" "   V 'c3ANGAL0'e?E -- 560038:
..  '   PETITXQNERS

 (.353? $23': :éA*1TA:3H1RAMAN FOE' W3 PR 85 PR ASSQCTJATESV mm

  OF KARNATAKA

 EVE? BY ENDIRANAGAR 991,103
 RESPONDENT

{BY SR! HON!;'\¥A.F'PAg HCCEP}



THIS C991,? IS ?'H_;F*.'J} I,_};'S(439 CRPC BY THE ADVOCATE FOR
THE PETETEGEIEEQ PRAYENG THAT THEF. E§{3{'€'8LE COURT MAY BE
PLEASEE 'TO ENLARGE THE PETi'i'iONER ON BAR. IN C1?.NO.2'3'G/O8
(BF INDIRANAGAR PS, PENDING ON THE FILE OF THE X ADDL, AJMFC,

MAWDHALL, BANGALORE, REGISTEEEED Ema THE c:I;¥V?E;:~{C:E

PfU[S.498{A), 304{B} R/'W 34 817'' I138.

THIS CRLLPT COMING ON. FOR ORDERS THIS   ' 

MASS THE FOLLOVJING:   _

ORDER

The responclent Iegisteyed "C:i1ne {gr ﬁfe eiftincets ptmishahkr :,111dr:e:' Seeticm am! Section 34 IPC.

2; '%of is that the maniage of damaged . :ipe§~fo;rmm1 with 0116 Govindaraj (Accused N_o_1)j bespitcz mceiving many arﬁcics in ag:jc11sx{édV"1¥£t.>}vI and the petitioners were ill txeating h4:r ".f'Lr_.';r'" ;i1:¢iiiT. 35,20,000!-y The acctlsed No.1 was also L"AA..t;:2a3ing VtI1a:t..é§:::g§: aid not know how to cook the feed. when the .4%1JA*Ag;r:fs._si4:1e "incapable of meeting :11: demand of the accused *_'_;rs:g , 1;.' th§3 E}ceL1sed M9,; and the };3t3tit:L(>ners started in treating " 1E'vI¢__=_,'*'g".1'1za1]_V.f~,:2_. This dram: my to commit suicide by h:311@'ng herself on L"--V.1 d;G8,'2Q08x The accused Mal i3 taken into judicial c11s_=tody on ,?.2.,08.2008 and the pctiticners on 26,()8.2008. The: bail sought by QEH.

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