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State of Bihar - Section

Section 87 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

87. Estates let out in farm.

- These estates are shown in Register 32-A of the Register and Return Manual. In the case of temporarily settled estates, existing columns 5 and 10 should be left blank. A yearly list should be kept of estates whose settlements will expire each year in the following form:-
Year in which settlement expires. Tauzinumber of estate. Serial number in Register 32A.
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