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State of Bihar - Section
Section 87 in The Bihar Government Estates (Khas-Mahal) Manual, 1953
87. Estates let out in farm.
- These estates are shown in Register 32-A of the Register and Return Manual. In the case of temporarily settled estates, existing columns 5 and 10 should be left blank. A yearly list should be kept of estates whose settlements will expire each year in the following form:-| Year in which settlement expires. | Tauzinumber of estate. | Serial number in Register 32A. |
| 1 | 2 | 3 |