Bombay High Court
Godrej And Boyce Mfg Co Ltd vs Remi Sales And Engineering Ltd on 16 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-34
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 19079 OF 2023
In
COMMERCIAL ARBITRATION PETITION STAMP NO. 13394 OF 2023
Godrej And Boyce Mfg Co Ltd ....PETITIONER
V/S
Remi Sales And Engineering Ltd. ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 16th October, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 01/12/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 17/10/2023 ::: Downloaded on - 18/10/2023 03:35:22 :::