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Bombay High Court

Godrej And Boyce Mfg Co Ltd vs Remi Sales And Engineering Ltd on 16 October, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                     Board Sr.No.:-34

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

    INTERIM APPLICATION LODGING NO. 19079 OF 2023
                         In
COMMERCIAL ARBITRATION PETITION STAMP NO. 13394 OF 2023

     Godrej And Boyce Mfg Co Ltd                              ....PETITIONER
                V/S
     Remi Sales And Engineering Ltd.                        ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 16th October, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 01/12/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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