Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(5) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (5)The tenure of the Chairperson and Members of the Committee shall be five years or till they attain the age of 65 years whichever is earlier
