Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act] State of Uttar Pradesh - Subsection Section 40(1)(b) in The U.P. Homoeopathic Medicine Act, 1951 (b)the registered address and appointment held by, or actual employment of, each person whose name is entered in the register; and